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Foreigner Act (31 of 1946) , S.9— Foreigners (Tribunal) Order (1964) , Para.3— Nationality - Determination - Foreigner's Tribunal declared petitioner to be foreigner - Order passed without granting opportunity to the petitioner to contest the case and/or opportunity to discharge the burden - No notice served upon petitioner under Foreigners (Tribunal) Order (1964) - Order, set aside.. (Para 5 6)