AIROnline 2019 HP 1233

Himachal Pradesh High Court

Hon'ble Judge(s): Sandeep Sharma , J

Criminal P.C. (2 of 1974) , S.437— Penal Code (45 of 1860) , S.420, S.467, S.468, S.471, S.120B— Interim bail - Application of - Offences under Ss. 420, 467, 468, 471 , 120-B of Penal Code - Accused has joined investigation and his custody not required - Application allowed, subjected to condition (Para 2 9)