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AIROnline 2019 HP 199
Himachal Pradesh High Court
Hon'ble Judge(s): Chander Bhusan Barowalia , J

Forest Act (16 of 1927) , S.41, S.42— H.P. Forest Produce Transit Rules 2013 , R.20— Illegal transmit of fuel wood - Proof - Evidence not leading to guilt of accused regarding fact that accused was transporting wood exceeding limit - Acquittal, proper. (Para 12 13)

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