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AIROnline 2019 HP 71 ::(2019) 2 ACC 145
Himachal Pradesh High Court
Hon'ble Judge(s): Sureshwar Thakur , J

Motor Vehicles Act (59 of 1988) , S.166— Compensation - Challenge as to - As no expostulation occurred under head of loss of love and affection - Award under said, not proper - Compensation reduced from Rs.29,85, 568/- to Rs.25,53,088/- (Para 6 7)

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