AIROnline 2019 Kar 497

Karnataka High Court

Hon'ble Judge(s): S. Sunil Dutt Yadav , J

Criminal P.C. (2 of 1974) , S.439— Bail - Offences u/Ss. 305, 323, 506 and 511 of Indian Penal Code, Ss. 8 and 12 of Protection of Children from Sexual Offences Act, 2012 - Accused is student of II PUC in Golden Valley Education Trust at KGF, he have to attend his examination and he willing to abide with any stringent conditions - Bail, granted. (Para 5)