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AIROnline 2019 MP 164
Madhya Pradesh High Court
Hon'ble Judge(s):
Mohd. Fahim Anwar
, J
Criminal P.C. (2 of 1974) , S.439— Penal Code (45 of 1860) , S.498A, S.302, S.304, S.34— Bail - Allegation that accused committed offences under Ss.498-A, 302, 304-B, 34 of Penal Code - Mother of deceased not turned hostile and supported prosecution story - Bail, rejected.
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