AIR 2019 (NOC) 724 (M.P.) ::AIROnline 2019 MP 759

Madhya Pradesh High Court

Hon'ble Judge(s): B. K. Shrivastava , J

Civil P.C. (5 of 1908) , O.47 R.1, O.6 R.17— Review - Error apparent on face of record - Plaintiff sought to lead evidence in support of allegations of fraud and manipulation in sale deed and agreement - Allegations were not clearly pleaded, therefore, amendment was rightly allowed by lower Court but Writ Court was under impression that allegations are already in existence - Hence aforesaid error apparent on face of record and requires to be corrected - Review permissible. (Para 19)