Step 1
Enter your contact details.
AIROnline 2019 Mad 73
Madras High Court
Hon'ble Judge(s):
Pushpa Sathyanarayana
, J
Constitution of India , Art.226— Writ petition - Petitioner sought direction to give permission to conduct Cultural Programme (Adal Padal) in the event of West Minnapalayam Arulmigu Sree Kamatchiamman Temple Festival - Direction issued to respondent authorities to follow memorandum pass appropriate orders based on the petitioner's representation
Buy and Download By Entering Following Details (Worth /-)
Step 2
Enter your payment details
J
