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AIROnline 2019 Meg 154
Meghalaya High Court
Hon'ble Judge(s): Mohammad Rafiq , C.J.

Waqf Act (43 of 1995) , S.65(2)— Appointment of Mutawalli - Inclusion of descendants through female line - Waqf Board directed to provide opportunity of hearing to petitioner and consider his name along with other descendants of waqif while making appointment. (Para 4 5)

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