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AIROnline 2019 Ori 324 ::(2020) 1 Orissa LR 107
Orissa High Court
Hon'ble Judge(s): Biswanath Rath , J

Constitution of India , Art.16— Recruitment - Rejection of candidature - Post of Jr. Radiographer - Advertisement reveling qualification for applying for post - Petitioner meeting requirements mentioned in advertisement and securing more marks that selected candidate - As candidature rejected on ground outside condition imposed in advertisement - Rejection, illegal. (Para 6)

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