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AIROnline 2019 Raj 1307
Rajasthan High Court
Hon'ble Judge(s): Sangeet Lodha, Arun Bhansali , JJ

Hindu Marriage Act (25 of 1955) , S.24— Maintenance pendente lite - Quantum - In absence of any evidence regarding wife having any adequate source of income, maintenance pendente lite of Rs.7,000/- per month for wife and her son and Rs.35,000/- in lump sum towards litigation expenses, proper. (Para 9)

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