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AIR 2019 RAJASTHAN 137 ::AIROnline 2019 Raj 374
Rajasthan High Court
Hon'ble Judge(s): Pushpendra Singh Bhati , J

Succession Act (37 of 1925) , S.372— Civil P.C. (5 of 1908) , O.1 R.10— Succession certificate - Application for - Impleadment of necessary party - Granting of succession certificate is summary proceeding, person holding debts and securities not required to be impleaded. (Para 5)

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