License & Printed By : | https://www.aironline.in |
2019 Lab I C 1888 (Raj) ::AIROnline 2019 Raj 99
Rajasthan High Court
Hon'ble Judge(s): Arun Bhansali , J

Constitution of India , Art.16— Appointment - Rejection of candidature - Validity - Post of Teacher - When petitioner candidate not possessing requisite qualification prescribed in advertisement, rejection of candidature, proper.

Buy and Download By Entering Following Details (Worth /-)

Step 1
Enter your contact details.
Please enter your name.
Please enter a valid 10 digit mobile number
Please enter your valid email id.
I agree on Terms & Conditions
SUBMIT
Step 2
Enter your payment details

 J