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Supreme Court Of India

Hon'ble Judge(s): Deepak Gupta, Aniruddha Bose , JJ

Civil P.C. (5 of 1908) , S.92— Public Charities - Appellant claiming to be owner of Gurudwara in question on ground that his father is Mohtmim of Gurudwara - Since Mohtmim is in nature of Shebait or Manager of Gurudwara he cannot be its owner and admittedly about 14 kanals of land was donated by villagers to Gurudwara , it is public Gurudwara. (Para 9)