Step 1
Enter your contact details.
AIR 2019 SUPREME COURT 5117
::AIROnline 2019 SC 1196
Supreme Court Of India
Hon'ble Judge(s):
Uday Umesh Lalit,
Indira Banerjee,
M. R. Shah
, JJJ
Consumer Protection Act (68 of 1986) , S.2(1)(d)— Consumer - Complainants who booked premises in question with intention of their self-employment or self-use - Are consumers for purposes of the Act. (Para 13 14)
Buy and Download By Entering Following Details (Worth /-)
Step 2
Enter your payment details
J
