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AIROnline 2019 SC 1432
Supreme Court Of India
Hon'ble Judge(s): Ashok Bhushan, Navin Sinha , JJ

Criminal P.C. (2 of 1974) , S.406— Civil P.C. (5 of 1908) , S.25— Transfer of case - Application by wife in matrimonial petitions - Considering convincing grounds for transfer of cases - R-Crl. Case pending before Court of J.M.F.C. (Pimpri) Court, Pune at Pune and Marriage Petition pending in Court of Civil Judge Senior Division, Pune, Maharashtra transferred to Court of Additional Chief Judicial Magistrate, Durgapur, Burdwan, West Bengal and District Judge at Durgapur, District-Burdwan, West Bengal. (Para 3)

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