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AIROnline 2019 SC 1445
Supreme Court Of India
Hon'ble Judge(s): Uday Umesh Lalit, Indu Malhotra, Krishna Murari , JJJ

Civil P.C. (5 of 1908) , S.25— Transfer of case - Application by wife in divorce petition - Considering convincing grounds for transfer of case - Petition pending before Family Court at Jabalpur, Madhya Pradesh transferred to Family Court at Auriya, Uttar Pradesh. (Para 4 5)

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