AIROnline 2019 SC 727 ::AIR 2019 SC (Civil) 2363 ::(2019) 5 AndhLD 166 ::(2019) 137 All LR 744 ::(2019) 3 CurCC 569 ::(2019) 4 CalLT 78 ::(2019) 4 CalLT 18 ::(2019) 4 ICC 1 ::(2019) 204 AllIndCas 235 ::(2019) 3 Pat LJR 402 ::(2019) 2 Orissa LR 319 ::(2019) 128 Cut LT 461 ::(2020) 1 Raj LW 66 ::(2020) 4 Mad LW 492 (SC) ::2020 (13) SCC 773

Supreme Court Of India

Hon'ble Judge(s): D. Y. Chandrachud, M. R. Shah , JJ

Civil P.C. (5 of 1908) , O.1 R.10— Specific Relief Act (47 of 1963) , S.10— Impleadment of party - Suit for specific performance of contract-Third party or stranger to contract-Are not necessary parties and cannot be added in suit for specific performance of contract to sell to find out who is in possession of contracted property. (Para 5.2)