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AIROnline 2020 All 1008
Allahabad High Court
Hon'ble Judge(s): Siddharth , J

Criminal P.C. (2 of 1974) , S.439— Bail - Offences under Ss. 8,20 N.D.P.S. Act - Non-compliance of mandatory provision of Section 50 of NDPS Act - Accused having no criminal antecedents - Bail,granted with conditions. (Para 3)

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