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AIROnline 2020 All 1521
Allahabad High Court
Hon'ble Judge(s): Pradeep Kumar Srivastava , J

Criminal P.C. (2 of 1974) , S.439— Bail - Grant of - FIR registered u/Ss.302,394 of Penal Code - Accused in custody since February 2020 and has no criminal history - No possibility of fleeing away from judicial process or tampering with witnesses - Bail granted. (Para 5)

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