2020 CRI. L. J. (NOC) 370 (JHA.) ::AIROnline 2020 Jha 326

Jharkhand High Court

Hon'ble Judge(s): Anubha Rawat Choudhary , J

Penal Code (45 of 1860) , S.53, S.420— Sentence - Conviction under S.420 of Penal Code - Accused has remained in custody for more than 18 months out of sentence of two years as awarded by court - Sentence of accused reduced to period already undergone and fine amount liable to be enhanced from Rs.15000/- to Rs.20000/-. (Para 11)