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AIROnline 2020 Kar 971
Karnataka High Court
Hon'ble Judge(s): N. K. Sudhindrarao , J

Criminal P.C. (2 of 1974) , S.439— Bail - Offence under S. 306 of Penal Code - Accused being in judicial custody since long time and there being no complaint of interference of investigation by accused - Bail, granted with conditions. (Para 11)

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