AIR 2020 (NOC) 914 (KER.) ::AIROnline 2020 Ker 114 ::(2020) 2 Ker LJ 158 ::(2020) 2 Ker LT 560 ::2020 (2) Ker LT 560 ::2020 (2) Ker LJ 158 ::AIR 2020 (NOC) 914 (KER.)

Kerala High Court

Hon'ble Judge(s): Anu Sivaraman , J

(A) Kerala promotion of Tree Growth in Non forest Area Act, (46 of 2005) S. 6 (1) Proviso — Cutting of Teak trees — Permission for — Rejection — Plea of petitioner that condition in Patta permits cutting and removal of trees in question since said trees not reserved in Patta and were planted by petitioner himself — Patta contained a specific condition that trees specified in Schedule standing on property under grant would vest with Government, even if grown subsequently — Non obstante clause under sub-section (1) of S. 6 would not exclude terms of grant of Patta issued by Government — Rejection, proper. (Para 9)