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2020 AIR CC 2567 (KER)
::AIROnline 2020 Ker 553
Kerala High Court
Hon'ble Judge(s):
Raja Vijayaraghavan V.
, J
Kerala Land Reforms Act (1 of 1964) , S.72— Revenue and possession certificate - Issuance of - Petitioner claiming title on basis of purchase certificate issued by Land Tribunal - Revenue authorities are bound to issue revenue certificates including possession certificates without adverse endorsements. (Para 10)
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