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2020 LAB. I. C. (NOC) 242 (M.P.)
::AIROnline 2020 MP 266
Madhya Pradesh High Court
Hon'ble Judge(s):
Vivek Rusia
, J
Employees Provident Funds and Miscellaneous Act (19 of 1952) , S.7Q, S.14B— Employees Provident Fund - Payment of interest - Once there is delay in depositing EPF contribution, imposition of interest is implied u/S. 7Q. (Para 7)
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