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AIR 2020 (NOC) 812 (M.P.)
::AIROnline 2020 MP 302
Madhya Pradesh High Court ( Indore Bench )
Hon'ble Judge(s):
S. C. Sharma
, J
(A) Evidence Act (1 of 1872) S. 63, 65 — Secondary evidence — Suit for specific performance — Application by plaintiff to produce photocopy of agreement to sell — Defendants not having a copy of agreement, not produced same — Photo copy is neither primary nor secondary evidence — Rejection of application by Trial Court after hearing parties at length, proper. (Para 13)
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