AIROnline 2020 MP 840

Madhya Pradesh High Court

Hon'ble Judge(s): Vishal Dhagat , J

Constitution of India , Art.16— GPF - Petitioner seeking directions to authority to pay entire subscription of Rs.1,72,368/- as per service record of petitioner - As per GPF records, petitioner to be paid Rs.1,72,368/- and recovery of Rs.6,36,139/- to be made - Balance in GPF account of petitioner found to be negative - Petitioner not entitled to relief sought for. (Para 7 8)