2020 LAB. I. C. 4169 ::AIROnline 2020 Pat 425

Patna High Court

Hon'ble Judge(s): Hemant Kumar Srivastava, Prabhat Kumar Singh , JJ

University Grants Commission Act (3 of 1956) , S.26(1)— UGC (Institutions Deemed to be Universities) Regulations (2016) , Cl.4.4— Appointment - Selection process - Post of Assistant Professor in Zoology Department - Selected candidate shortlisted for interview in SC Category, placed at serial no. 65 whereas petitioner/non-selected candidate placed at serial no. 67 - Evaluation-sheet of written examination conducted by University, wherein selected candidate got 55.2 marks and petitioner secured only 44.8 marks - Selected candidate possessing all requisite qualification - No ambiguity found in selection process as it followed after due procedure and in compliance of advertisement - Appointment held to be valid. (Para 12 14 15)