Civil P.C. (5 of 1908) , O.47 R.1, S.114— Review - Maintainability - Special leave to appeal filed against order of High Court - Dismissal of, by Supreme Court before filing review petition against same order of High Court - Order of High Court sought to be reviewed merges with that of order of Supreme Court - Review not maintainable. R.P. 14 of 1994 in MFA 450 of 1982, Disting.AIR 1964 SC 1372, AIR 1975 SC 2076, AIR 1932 PC 165 and ILR 22 Mad 68, Followed. (Para 9 12 13 14 15)