AIR 1986 HIMACHAL PRADESH 67 ::(1986) 2 CurCC 398 ::(1986) 1 LandLR 113 ::(1985) ILR HP 259 ::ILR 1985 Him Pra 259

Himachal Pradesh High Court

Hon'ble Judge(s): P. D. Desai , C.J.

Limitation Act (36 of 1963) , S.5— Condonation of delay - Delay of six months in filing appeal - Appellants, a widow of advanced age and another a minor girl - Appellants not able to keep in touch with progress of suit through counsel - delay also caused because of non-presentation of decree - sheet in time by trial court - Held delay ought to have been condoned by taking a liberal view of the circumstances of the case. AIR 1985 SC 1, AIR 1985 SC 606 and AIR 1964 SC 215 Foll. (Para 6 8)