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Narinder Singh Nanda (Parties) P

1. Judgment 
National Consumer Disputes Redressal Commission

Hon'ble Judge(s) Hon'ble Judge(s): Ashok Bhan, President, B. K. Taimni , JJ

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In Judgment Text:

  1. sold the plot to Narinder Singh Nanda-complainant for a sum of Rs. 97,335/-. Complainant also sold
  2. Y.S. Khera to Narinder Singh Nanda/complainant and, thereafter, by the complainant to Sanjay Gupta
  3. by Narinder Singh Nanda/complainant seeking interest on the deposited amount from the date of its deposit
  4. of 2006 filed by Narinder Singh Nanda/complainant, directing the PUDA to pay interest @ 9

2. Judgment 
Punjab And Haryana High Court

Hon'ble Judge(s) Hon'ble Judge(s): R. S. Mongia, President, C. P. Budhiraja, Member, Jasbir Kapoor, Member , JJJ




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