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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Bombay High Court Hon'ble Judge(s): V. C. Daga, Mridula Bhatkar , JJ Full Judgment 2. Judgment  Bombay High Court Hon'ble Judge(s): Y. K. Sabharwal , C.J. AND S. H. Kapadia , J Full Judgment View Instance In Judgment Text: The Nashik Merchants Co-operative Bank Ltd. (for short Bank) is respondent No. 1 in the petition. The State Previous Page Go of Next