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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Allahabad High Court Hon'ble Judge(s): Surya Prakash Kesarwani , J Full Judgment View Instance In Judgment Text: A No.20997 of 2015 (Smt. Shashi Bala Jain vs. State of U.P. and four others), which was disposed off Previous Page Go of Next