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The District Revenue Officer, Chittoor (Parties) P

1. Judgment 
Andhra Pradesh High Court

Hon'ble Judge(s) Hon'ble Judge(s): A. Gangadhara Rao , J

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In Judgment Text:

  1. 5. While so, the District Revenue Officer, Chittoor
  2. Revenue Officer, Chittoor on 15-4-1977 (in W.P. No. 1199 of 1977) and the direction issued by the District
  3. the permits. In these circumstances, I have no hesitation in holding that the direction given by the District

2. Judgment 
Andhra Pradesh High Court

Hon'ble Judge(s) Hon'ble Judge(s): Sambasiva Rao, K. Jayachandra Reddy , JJ




 J
 J


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