In Judgment Text:
West Bengal Financial Corporation is a public organization dealing with public fund.-
2. It is stated that
West Bengal Financial Corporation
In Judgment Text:
-
The appellant's case is that the appellant
West Bengal Financial Corporation is a public organization dealing - that
West Bengal Financial Corporation (appellant) is carrying on the activities to support the smooth
In Judgment Text:
- and
West Bengal Financial Corporation . Each of these creditors claimed that both the portions of 2 Biren
In Judgment Text:
- that this company had taken loans and advances of substantial amounts from United Bank of India and
West Bengal Financial Corporation . Each of these creditors claimed that both the portions of 2 Biren Roy Road were
In Judgment Text:
Bengal Financial Corporation , published a sale notice in exercise of power under Section 29 of the State-
2. Shorn of unnecessary details, the facts are that on 12th May, 2004, the appellant, being the
West
J
J
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