Supreme Court Of India

Hon'ble Judge(s): Rohinton Fali Nariman, Navin Sinha, Indira Banerjee , JJJ

National Green Tribunal Act (19 of 2010) , S.22— Appeal- Against order of National Green Tribunal(NGT)-Order passed by NGT disposing application in respect of violations with regard to wetlands and dismissing execution application filed by appellants-Collector passed an order pursuant to NGT's order- Execution application filed before NGT therefore, has become infructuous - Remedy available is to challenge order of Collector in accordance with law Kerala Conservation of Paddy Land and Wetland Act (28 of 2008) , S.10, S.11, S.13— Kerala Wetlands (Conservation and Management) Rules (2010) , R.4— (Para 5)