In Judgment Text:
- counsel appearing for the Petitioner and Mr.F.Deepak, learned Special Government
Pleader appearing -
4. Mr.F.Deepak, learned Special Government
Pleader - to the submissions made by the learned Special Government
Pleader for the Respondents and submits that the Petitioner
In Judgment Text:
- the learned Additional Government
Pleader appearing for the appellant would submit that since the posts Pleader seeking to set aside the orders impugned in the writ petitions are that (i) G.O.Ms.No.64 School
In Judgment Text:
- 3 and Ms.Roshni Patel, learned Assistant Government
Pleader appearing for respondent No.1
In Judgment Text:
- 3 and Ms.Roshni Patel, learned Assistant Government
Pleader appearing for respondent No.1
J
J
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