-
AIROnline 2025 SC 979
Supreme Court Of India
Pride Foramer S.A. v. Commissioner of Income Tax
Hon'ble Judge(s):
Manoj Misra,
Joymalya Bagchi
, JJ
Civil Appeal - 4395-4397 of 2010, , decided on 17/10/2025
-
AIROnline 2025 SC 977
Supreme Court Of India
Pradyumna Mukund Kokil v. Nashik Municipal Corporation Hon'ble Judge(s):
Augustine George Masih
, J
CIVIL APPEAL - 12690 of 2025 , (ARISING OUT OF SLP (C) NO.18305 OF 2023),, decided on 15/10/2025
-
AIROnline 2025 SC 976
Supreme Court Of India
Manorma Sinha v. Divisional Manager, Oriental Insurance Company Limited Hon'ble Judge(s):
Pamidighantam Sri Narasimha,
Manoj Misra
, JJ
CIVIL APPEAL - 12702 of 2025 , (@ Special Leave to Appeal (C) no. 19878/2022),, decided on 15/10/2025
-
AIROnline 2025 SC 981
Supreme Court Of India
Karam Singh v. Amarjit Singh Hon'ble Judge(s):
J. B. Pardiwala,
Manoj Misra
, JJ
CIVIL APPEAL - 12703 of 2025 , (Arising out of SLP (C) Nos. 3560-3561/2023),, decided on 15/10/2025
Income-Tax Act (43 of 1961) , S.9, S.32(2), S.37(1)— Income Tax - Deduction of business expenditure and carry forward of unabsorbed depreciation - Permissibility - Appellant, a non-resident company had failed to procure...Read More
(A) Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act (30 of 2013) , S.26— Acquisition of land - Compensation - Market value - Determination - Under the Act of 2013, me...Read More
Motor Vehicles Act (59 of 1988) , S.168— Motor accident - Compensation for death claim - Determination - Since age of deceased at the time of accident was 27 years, multiplier of 17 adopted by High Court was proper - Ho...Read More
(A) Civil P.C. (5 of 1908) , O.7 R.11(d)— Limitation Act (36 of 1963) , Art.58, Art.65— Rejection of plaint - Ground of limitation - Suit for declaration of ownership, possession and permanent injunction - While plainti...Read More