Our Subscription Plans
What Services do you need?
We offer a range of online law solutions to help you access judgments, bare acts, e-books, and case laws with ease.
Whether you are a lawyer, student, or legal researcher, we have a plan that fits your needs.
Recommended
Professional Online
₹18000/year
Access Supreme Court Judgments
(1950–till date)
All High Court Judgments (1904–till date)
Privy Council Judgments (1900–1950)
Bare Acts & Amendments
Cross referencing of Citations and Judicial
Precedents.
Platform access on any device; easy reference
with head notes and Daily judgment updates.
Coverage of unreported cases - Articles
- and
selected AIR E-Books.
Bare Acts with cross-linking to judgment texts
and head notes.
Total: ₹0
AOL-SM-SC+PAT+JHAR
₹8390/year
- Supreme Court of India Judgments
- Patna High Court and Jharkhand High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+MAD
₹8390/year
- Supreme Court of India Judgments
- Madras High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+KAR
₹8390/year
- Supreme Court of India Judgments
Karnataka High Court Judgments
Cross referencing of Citations and access to Judicial Precedents.
Platform access on any device; easy reference with head notes and Daily judgment updates.
Coverage of unreported cases
- Articles
- and selected AIR e-Books.
Bare Acts with cross-linking to judgment texts and head notes.
Total: ₹0
AOL-SM-SC+CHH+MP
₹8390/year
- Supreme Court of India Judgments
- Chhattisgarh High Court and Madhya Pradesh High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+J&K
₹8390/year
- Supreme Court of India Judgments
- Jammu and Kashmir High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes.
Total: ₹0
AOL-SM-SC+ALL+UTR
₹8390/year
- Supreme Court of India Judgments
- Allahabad High Court and Uttarakhand High Court Judgments
Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+ORI
₹8390/year
- Supreme Court of India Judgments
- Orissa High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+RAJ
₹8390/year
- Supreme Court of India Judgments
- Rajasthan High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+DEL
₹8390/year
- Supreme Court of India Judgments
- Delhi High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+GUJ
₹8390/year
- Supreme Court of India Judgments
- Gujarat High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+KER
₹8390/year
- Supreme Court of India Judgments
- Kerala High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+AP+TEL
₹8390/year
- Supreme Court of India Judgments
- Andhra Pradesh High Court and Telangana High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+HP+P&H
₹8390/year
- Supreme Court of India Judgments
- Himachal Pradesh High Court and Punjab & Haryana High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+BOM
₹8390/year
- Supreme Court of India Judgments
- Bombay High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+CAL
₹8390/year
- Supreme Court of India JudgmentS
- Calcutta High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
AOL-SM-SC+GAU
₹8390/year
- Supreme Court of India Judgments
- Gauhati High Court Judgments
- Cross referencing of Citations and access to Judicial Precedents
- Platform access on any device; easy reference with head notes and Daily judgment updates
- Coverage of unreported cases
- Articles
- and selected AIR e-Books
- Bare Acts with cross-linking to judgment texts and head notes
Total: ₹0
| Features | Professional Online | AOL-SM-SC+PAT+JHAR | AOL-SM-SC+MAD |
|---|---|---|---|
| Supreme Court Judgments | | | |
| High Court Judgments | | | |
| Privy Council Court Judgments | |  | |
| Bare Acts & Statutes | | | |
| Citations and Judicial Precedents | | | |
| Articles, and AIR E-Books | | | |
| Daily judgment updates | | | |