In Judgment Text:
- the
judgment andorder dated 19.12.2018 passed in the aforesaid case alleging inter alia that by this time - a Review petition before this High Court bearing Rev. Pet. No.23 of 2019, praying for
reviewing
In Judgment Text:
- registered as 17/2024 in WP(C) 45/2024 (d/o) to
review theJudgment andorder declaring that the petitioner
In Judgment Text:
-
"65. Application for review of Judgment - The Court may
review itsjudgment ororder
In Judgment Text:
- as it was not competent for the High Court to have
reviewed itsjudgment andorder dated 21st May 2018;
In Judgment Text:
- as it was not competent for the High Court to have
reviewed itsjudgment andorder dated 21st May 2018;
J
J
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