In Judgment Text:
- as Pharmacists have been cancelled and their names removed from the Register of the
Assam Pharmacy Council - the reply was despatched/booked on 14.02.2020, the same was received at the
Assam Pharmacy Council on 21 - Mr. Gogoi fairly submits that given 4 (four) weeks' time the
Assam Pharmacy Council will consider - e. the Registrar-cum- Secretary,
Assam Pharmacy Council shall consider the case of the petitioner and pass
In Judgment Text:
- the Register of the
Assam Pharmacy Council . The name of the petitioner no.1 figures at Sl. No.1234; petitioner - that the replies were received at the
Assam Pharmacy Council on 07.03.2020, 21.02.2020, 24.02.2020, 20.02.2020, 02 - of the documents mentioned above, the respondent no.3 i.e. the Registrar-cum-Secretary,
Assam Pharmacy Council -
Having regard to the above, Mr. Gogoi fairly submits that given 4 (four) weeks' time the
Assam Pharmacy
J
J
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