Please wait while loading...

aironline

You can see your flagged judgments in My bookmark in User data.
Text of the result is currently restricted to limited characters. Please Login to view full content.
Search Database Menu

ATAR SINGH YADAV (Parties) P

1. Judgment 
Madhya Pradesh High Court

Hon'ble Judge(s) Hon'ble Judge(s): Vishal Mishra , J


2. Judgment 
Madhya Pradesh High Court

Hon'ble Judge(s) Hon'ble Judge(s): Rajeev Kumar Shrivastava , J

View Instance

In Judgment Text:

  1. of First Additional Sessions Judge, Jaura, District Atar Singh Yadav Vs. State of MP and Anr. Morena
  2. As per medical report, injury No.1 of injured Ramniwas is alleged to Atar Singh Yadav Vs. State of MP
  3. the Atar Singh Yadav Vs. State of MP and Anr. material available on record.
  4. of the injured person by sharp object. It is Atar Singh Yadav Vs. State of MP and Anr. true that fracture

3. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Sunita Agarwal , J




 J
 J


Registered Office

All India Reporter Pvt. Ltd.
Meadows House,
Nagindas Master Road, Fort
Mumbai - 400 023

Copyright © 2025 All India Reporter Pvt. Ltd. | All rights reserved

Copyright © 2025 All India Reporter Pvt. Ltd.
All rights reserved