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Abdul Hasim (Parties) P

1. Judgment 
Gauhati High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. K. Sharma , J

View Instance

In Judgment Text:

  1. of the first and the second page of the purported ration card depicting the name Abdul Hasim and the ration
  2. (vii) Anowara Khatun - Daughter (viii) Abdul Hasim - Brother of No. (i) Abdul Kashem, son
  3. in the certified copy of 2005 voter list, the name indicated is of Abdul Hasim son of Late Makram AM, age 58. All
  4. Hasim son of Yakub Ali and sometime as Abdul Hasim son of Late Makram Ali. It appears



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