Please wait while loading...

aironline

You can see your flagged judgments in My bookmark in User data.
Text of the result is currently restricted to limited characters. Please Login to view full content.
Search Database Menu

Additional Divisional Commissioner, Aurangabad (Parties) P

1. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): Arun R. Pedneker , J


2. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): Mangesh S. Patil , J


3. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): Ravindra V. Ghuge , J

View Instance

In Judgment Text:

  1. They are also aggrieved by the order of the Additional Divisional Commissioner, Aurangabad dated 12

4. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): Ravindra V. Ghuge , J

View Instance

In Judgment Text:

  1. Panchayats Act. They are also aggrieved by the order of the Additional Divisional Commissioner, Aurangabad

5. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. V. Gangapurwala , J




 J
 J


Registered Office

All India Reporter Pvt. Ltd.
Meadows House,
Nagindas Master Road, Fort
Mumbai - 400 023

Copyright © 2025 All India Reporter Pvt. Ltd. | All rights reserved

Copyright © 2025 All India Reporter Pvt. Ltd.
All rights reserved