In Judgment Text:
- s Bhagwati Trading Co. - a partnership concern and
Ajay Goel was its partner. - status. No issue was framed that M/s Bhagwati Trading Co. was tenant in property in question and
Ajay Goel is not a tenant in his personal capacity. The shop in question was taken on rent from Mohinder
In Judgment Text:
- Co. was tenant in property in question and
Ajay Goel is not a tenant in his personal capacity - - a partnership concern and
Ajay Goel was its partner.
J
J
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