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All India Judges' Association and others (Parties) P

1. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): B. N. Kirpal, G. B. Patnaik, V. N. Khare , JJJ

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In Judgment Text:

  1. was disposed of by the judgment reported in 1993 (4) SCC 288 entitled All India Judges' Association and others
  2. Judges Association case and other cases may be kept in view.
  3. In this context, the relevant provisions of the Constitution and directions of the Supreme Court in All India

2. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): M. N. Venkatachaliah, S. Mohan , JJ


3. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): M. N. Venkatachaliah, A. M. Ahmadi, P. B. Sawant , JJJ




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