AND OR INDIVIDUAL WORDS EXACT PHRASE PROXIMITY SEARCH ~ SORT 0 HIDE FILTERS SHOW FILTERS HIDE AIR LAW LINE SHOW AIR LAW LINE
JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Kerala High Court Hon'ble Judge(s): Alexander Thomas , J Full Judgment View Instance In Judgment Text: The petitioner Mr. Ameer Shah S, Proprietor-Zodiac Silks and Sarees, is not the account holder in respect Previous Page Go of Next