In Judgment Text:
- 1999) has submitted that the Society-
Anjuman Talimul Muslemeen, Jaipur is a registered society having dozens -
That the
Anjuman Talimul Muslemeen, Jaipur is a registered Society in Jaipur, which is run by a Management - The agony further perpetuates by the actions of the
Anjuman Talimul Muslemeen, Jaipur (Society) which has - been filed against the order impugned dated 17.08.1999, with a direction to the Society-
Anjuman
In Judgment Text:
- 1999) has submitted that the Society-
Anjuman Talimul Muslemeen, Jaipur is a registered society having dozens - for absorption.
18.2 That the
Anjuman Talimul - The agony further perpetuates by the actions of the
Anjuman Talimul Muslemeen, Jaipur (Society) which has - been filed against the order impugned dated 17.08.1999, with a direction to the Society-
Anjuman
In Judgment Text:
- of such Bye laws. He submits that the petitioner- Society is a Unit of
Anjuman Islamia, Ranchi - further submits that two bank account out of the said three bank accounts, belongs to
Anjuman Islamiya - Hospital. She submits that the Bank received a letter dated 29.09.2023 on the letter head of the
Anjuman - 11.2023 and requested the
Anjuman Islamia Hospital to provide final resolution in minutes of Jelly Committee and provide
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J
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