In Judgment Text:
- Lucknow in Claim Petition No.59 of 2001(Smt.
Asha Jaiswal and others versus Param Jeet Singh and another - and negligently by its driver came on the right side and hit the Maruti Car with force. Smt.
Asha Jaiswal , Nishit - On the basis of pleadings of the parties, 5 issues were framed. P.W.1-Darvesh Jaiswal, P.W.2-
Asha Jaiswal and P - Claims Tribunal/Additional District Judge, Court No.2, Lucknow in Claim Petition No.59 of 2001(Smt.
Asha
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