Please wait while loading...

aironline

You can see your flagged judgments in My bookmark in User data.
Text of the result is currently restricted to limited characters. Please Login to view full content.
Search Database Menu

Ashok Mann (Parties) P

1. Judgment 
Punjab And Haryana High Court

Hon'ble Judge(s) Hon'ble Judge(s): Adarsh Kumar Goel, H. S. Bhalla , JJ

View Instance

In Judgment Text:

  1. were switched off when he was shot dead at the hands of accused Ashok Mann and the temple of learning
  2. went running towards room No.8-C and noticed Ashok Mann running from the side of room No.8-C. He
  3. was being followed by Manav Marvah deceased. Manav Marvah was saying that accused Ashok Mann entered his
  4. 3. During investigation, it was found that Ashok Mann murdered Manav Marvah after hatching



 J
 J


Registered Office

All India Reporter Pvt. Ltd.
Meadows House,
Nagindas Master Road, Fort
Mumbai - 400 023

Copyright © 2025 All India Reporter Pvt. Ltd. | All rights reserved

Copyright © 2025 All India Reporter Pvt. Ltd.
All rights reserved